S. MANIKUMAR, V. S. RAVI
211 recorded High Court judgment(s) · 2014–2014
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| Madras High Court | 211 |
Disposal nature
| DISMISSED | 86 |
| ALLOWED | 70 |
| CLOSED | 26 |
| DISMISSED AS WITHDRAWAL | 10 |
| DISPOSED OF | 8 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- L.MARGINA v. THE INSPECTOR OF POLICE — Madras High Court (2014-09-25)
- SOW KARTHIGA v. THE PRINCIPAL SECRETARY TO — Madras High Court (2014-09-23)
- CHITRA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2014-09-23)
- JEYAMMAL v. THE DISTRICT COLLECTOR — Madras High Court (2014-09-23)
- M.SATHAIAH v. THE SUPERINTENDENT OF POLICE — Madras High Court (2014-09-23)
- SELVI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2014-09-23)
- S.ANANDHARAJ v. THE SUPERINTENDENT OF POLICE — Madras High Court (2014-09-23)
- R.SELVARAJ v. THE SUPERINTENDENT OF — Madras High Court (2014-09-22)
- SANTHI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2014-09-22)
- FLORANCE RANI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2014-09-22)
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