S. MANIKUMAR, V.M.VELUMANI

33 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• M. PERIYATHAMBI v. THE DISTRICT COLLCTOR, — Madras High Court (2016-02-03)
• MANICKARAJ@VINCENT, v. P.IRUDHAYARAJ@RAJ, — Madras High Court (2015-06-29)
• CORPORATION BANK OFFICERS v. UNION OF INDIA, — Madras High Court (2015-06-29)
• J.ANTON, S/O. JESU AROCKIAM, v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2015-06-29)
• K.K. RAMESH, v. THE GOVERNMENT OF INDIA, — Madras High Court (2015-06-19)
• B.RADHAKRISHNAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2015-06-18)
• MURUGESAN v. THE DISTRICT COLLECTOR — Madras High Court (2015-06-18)
• V.MARUTHAMUTHU S/O VELLAIYAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2015-04-29)
• PALANI,S/O RAMAN, v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2015-04-29)
• V. DALIT PANDIYAN, v. THE STATE OF TAMILNADU, — Madras High Court (2015-04-28)