LexS. MANIKUMAR, SUBRAMONIUM PRASAD
1,064 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1064 |
Disposal nature
| DISMISSED | 574 |
| DISPOSED OF | 263 |
| ALLOWED | 70 |
| DISMISSED AS WITHDRAWAL | 53 |
| WITHDRAWN DISMISSED | 27 |
| ORDERED | 26 |
| DISMISSED WITH COST | 13 |
| CLOSED | 13 |
Recent judgments
- Mrs. V. Sheela Devi v. The District Collector, — Madras High Court (2019-10-04)
- UNION OF INDIA v. N.SUBRAMANIAN — Madras High Court (2019-09-30)
- C.Ravindran v. The Union of India — Madras High Court (2019-09-27)
- Revenue Bar Association v. Union of India — Madras High Court (2019-09-20)
- Namakkal District Stone v. The State of Tamil nadu — Madras High Court (2019-09-16)
- Montfort Academy Matriculation v. The Secretary — Madras High Court (2019-09-13)
- THE HOME SECRETARY, v. G.SUGUMARAN, — Madras High Court (2019-09-13)
- S.Vijayashankar v. The State of Tamil Nadu — Madras High Court (2019-09-04)
- Dr.M.Deivanayagam, v. The Chief Secretary, — Madras High Court (2019-09-04)
- M.R.Saravanan @ Cine Saravanan v. Local Administration & — Madras High Court (2019-08-30)