LexS.MANIKUMAR, . SHAJI P.CHALY
3,300 recorded High Court judgment(s) · 2010–2023
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 3300 |
Disposal nature
| DISMISSED | 1430 |
| DISPOSED OF | 972 |
| ALLOWED | 334 |
| CLOSED | 192 |
| DISMISSED AS INFRUCTUOUS | 187 |
| DISMISSED AS WITHDRAWN | 87 |
| DISMISSED AS NOT PRESSED | 43 |
| ALLOWED IN PART | 28 |
Recent judgments
- N.RAVEENDRAN v. STATE OF KERALA — Kerala High Court (2023-04-13)
- DR.P.K.LAZAR v. STATE OF KERALA — Kerala High Court (2023-04-13)
- SAYANANMOL S v. DR.RAJAN N.KHOBRADADE IAS — Kerala High Court (2023-04-13)
- SABU CHERIAN v. BISWAS MEHTA — Kerala High Court (2023-04-05)
- R.DHANALAKSHMI v. THE SENIOR MANAGER, UNION BANK OF INDIA — Kerala High Court (2023-04-05)
- SAJI V.N v. AJITH RAMACHANDRAN — Kerala High Court (2023-03-30)
- SHEHAN SUNIL JINNA v. DR.RAJAN N KHOBRAGADE IAS — Kerala High Court (2023-03-30)
- DEVADAS v. D.JAYAKUMAR — Kerala High Court (2023-03-30)
- VINODKUMAR v. SOLLY ANTONY — Kerala High Court (2023-03-30)
- SHIJI THOMAS v. STATE OF KERALA — Kerala High Court (2023-03-30)