LexS. MANIKUMAR, S.S. SUNDAR
177 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 177 |
Disposal nature
| DISPOSED OF | 126 |
| DISMISSED | 42 |
| WITHDRAWN DISMISSED | 4 |
| ALLOWED | 2 |
| DECREED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| CLOSED | 1 |
Recent judgments
- THE STATE OF TAMIL NADU, v. THE CORRESPONDENT, — Madras High Court (2016-04-29)
- THE STATE OF TAMIL NADU, v. S.JEMILAL, — Madras High Court (2016-04-29)
- T. SATISH v. THE COMMISSIONER — Madras High Court (2016-04-29)
- THE GOVERNMENT OF TAMILNADU, v. MRS.REX ACSEELIA, — Madras High Court (2016-04-29)
- NACHIARAMMAL, v. THE DISTRICT COLLECTOR, — Madras High Court (2016-04-29)
- P.SHANTHI v. THE DEPUTY DIRECTOR OF — Madras High Court (2016-04-29)
- THE STATE OF TAMIL NADU, v. M.JEBAKUMARI JANET, — Madras High Court (2016-04-29)
- THE DISTRICT COLLECTOR v. K.VASANTHA — Madras High Court (2016-04-29)
- MANUNEETHI v. THE DISTRICT COLLECTOR, — Madras High Court (2016-04-29)
- THE STATE OF TAMIL NADU, v. L.ANITHA, — Madras High Court (2016-04-29)