LexS. MANIKUMAR, R. SURESH KUMAR
148 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 148 |
Disposal nature
| DISMISSED | 73 |
| DISPOSED OF | 37 |
| ALLOWED | 17 |
| WITHDRAWN DISMISSED | 8 |
| ORDERED | 4 |
| PARTLY ALLOWED | 3 |
| CLOSED | 2 |
| SETTLED BEFORE THE LOK-ADALATS | 1 |
Recent judgments
- M/s.Vaishnavi Overseas, v. Commercial Tax Officer, — Madras High Court (2019-10-04)
- M/s. Lakshmi Jewellers Main v. The Authorised officer, Karur — Madras High Court (2019-10-04)
- E.K.Jayachandran,Proprietor, v. The Registrar — Madras High Court (2019-10-04)
- M/S.VICTORY LAMINATIONS v. THE GOVT OF INDIA, REP BY THE — Madras High Court (2018-10-03)
- M/S ANNAPOORNA RE ROLLING P v. THE CUSTOMS EXCISE AND — Madras High Court (2018-04-12)
- N.R.MANIVANNAN v. APEX LABORATORIES PVT LTD — Madras High Court (2018-03-27)
- ACCEL LIMITED v. M/S.ACCEL FRONTLINE LIMITED — Madras High Court (2017-12-13)
- Dr.M.Rajan, v. The Chief Manager, — Madras High Court (2017-11-30)
- M/S PONDY DIE CASTINGS P LTD., v. APPELLATE ASSISTANT — Madras High Court (2017-11-30)
- Mrs.D.Amirtham, v. The Registrar, — Madras High Court (2017-11-30)