S. MANIKUMAR, R. PONGIAPPAN

66 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• Mr.Ebramusa, v. Indian Bank, — Madras High Court (2019-09-20)
• D.Soodamani v. Vijaya Bank — Madras High Court (2019-09-16)
• V.Gnanasekaran v. The Authorised Officer — Madras High Court (2019-09-16)
• PHILIP S. SAKTHIVEL v. R.S PERUMAL — Madras High Court (2019-07-05)
• K.M.RAVICHANDRAN v. THE SUB ASSISTANT COMMERCIAL — Madras High Court (2017-12-22)
• THE STATE OF TAMILADU v. TVL. T.S. TOOLING (P) LTD — Madras High Court (2017-12-22)
• SHARADHA TERRY PRODUCTS LTD v. THE STATE OF TAMIL NADU — Madras High Court (2017-12-22)
• THE COMMISSIONER OF SERVICE v. P.S. SWAMINATHAN — Madras High Court (2017-12-22)
• THE COMMISSIONER OF GST & v. BNP PARIBAS SUNDARAM GLOBAL — Madras High Court (2017-12-22)
• THE STATE OF TAMIL NADU v. TVL.SRI RAMAKRISHNA COLOUR — Madras High Court (2017-12-22)