S. MANIKUMAR, R. MAHADEVAN

22 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• DOSHI DEVELOPERS AND BUILDERS v. C.R.VASANTHI — Madras High Court (2018-02-23)
• THE GOVERNMENT OF TAMILNADU v. KAMBARAYAN — Madras High Court (2016-03-30)
• THE GOVERNMENT OF TAMIL NADU, v. K.N.RAJU, — Madras High Court (2016-03-30)
• THE INSPECTOR GENERAL OF v. M.SUGANYA, — Madras High Court (2016-03-30)
• C.K.RAJAN, v. THE DIRECTOR OF SCHOOL — Madras High Court (2016-03-30)
• R.SUBRAMANIAN, v. THE COMMISSIONER, — Madras High Court (2016-03-30)
• FLORA SANTHAKUMARI v. THE AUTHORIZED OFFICER, — Madras High Court (2016-03-30)
• V. PALANICHAMY v. THE DISTRICT COLLECTOR — Madras High Court (2016-03-30)
• M. SUBRAMANIAN v. THE DISTRICT COLLECTOR, — Madras High Court (2016-03-30)
• M.S.SHANMUGAVEL v. THE DISTRICT COLLECTOR — Madras High Court (2016-03-30)