LexS. MANIKUMAR, N. AUTHINATHAN
274 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 274 |
Disposal nature
| DISMISSED | 162 |
| DISPOSED OF | 33 |
| ALLOWED | 28 |
| DISMISSED AS WITHDRAWAL | 17 |
| PARTLY ALLOWED | 10 |
| DELAY CONDONED | 8 |
| ORDERED | 7 |
| CLOSED | 6 |
Recent judgments
- THE MANAGEMENT OF SUNDARAM v. THE PRESIDING OFFICER — Madras High Court (2018-01-18)
- M. SELVAKUMAR v. THE SECRETARY — Madras High Court (2018-01-18)
- THE SECRETARY TO GOVERNMENT v. ALPHONSE ABICHEGARADJOU — Madras High Court (2018-01-18)
- THE GENERAL MANAGER v. B.ETHIRAJULU — Madras High Court (2018-01-18)
- Union of India, v. The Registrar, — Madras High Court (2018-01-18)
- Union of India owning Southern v. The Registrar, — Madras High Court (2018-01-18)
- THE STATE OF TAMILNADU v. CHINNASAMY GOUNDER (DIED) — Madras High Court (2018-01-18)
- Tmt.Chitra, 49 yrs., v. T.Govindasamy — Madras High Court (2018-01-17)
- T.A.Ramanathan v. Union of India, — Madras High Court (2018-01-17)
- THE UNION OF INDIA, v. THE REGISTRAR — Madras High Court (2018-01-17)