S.MANIKUMAR, MURALI PURUSHOTHAMAN
276 recorded High Court judgment(s) · 2021–2023
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| Kerala High Court | 276 |
Disposal nature
| DISPOSED OF | 95 |
| DISMISSED | 85 |
| ALLOWED | 49 |
| DISMISSED AS INFRUCTUOUS | 23 |
| DISMISSED AS WITHDRAWN | 9 |
| DISMISSED AS NOT PRESSED | 6 |
| CLOSED | 5 |
| DISMISSED AS ABATED | 2 |
Recent judgments
- DHISHA, v. STATE OF KERALA, — Kerala High Court (2023-04-13)
- KERALA STATE ROAD TRANSPORT CORPORATION KSRTC v. C.JOHN — Kerala High Court (2023-04-13)
- THE KERALA STATE ROAD TRANSPORT CORPORATION, ( KSRTC) v. K.C.MOHANAKUMARAN NAIR, — Kerala High Court (2023-04-13)
- THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC) v. G.NELSON, — Kerala High Court (2023-04-13)
- ALL KERALA RIVER PROTECTION COUNCIL, v. THE LAND REVENUE COMMISSIONER, — Kerala High Court (2023-04-13)
- THE KERALA STATE ROAD TRANSPORT CORPORATION KSRTC v. P.VIJAYALEKSHMY AMMA — Kerala High Court (2023-04-13)
- THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC) v. K. RAMABHADRAN — Kerala High Court (2023-04-13)
- THE KERALA STATE ROAD TRANSPORT CORPORATION KSRTC v. K.KRISHNANKUTTY ASARY — Kerala High Court (2023-04-13)
- THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC) v. K.CHANDRASEKHARAN — Kerala High Court (2023-04-13)
- THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC) v. K.VENUGOPAL, — Kerala High Court (2023-04-13)
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