LexS. MANIKUMAR, M. VENUGOPAL
114 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 114 |
Disposal nature
| DISMISSED | 76 |
| DISPOSED OF | 11 |
| ALLOWED | 11 |
| PARTLY ALLOWED | 7 |
| WITHDRAWN DISMISSED | 4 |
| CLOSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| ORDERED | 1 |
Recent judgments
- DR. V.M. GANESAN v. THE REGISTRAR — Madras High Court (2019-04-29)
- DR.V.SRIDEVI,W/O.T.RAJKUMAR v. DR.C.S.MANI — Madras High Court (2019-04-29)
- CHENNAI METRO WATER SUPPLY & v. A. PARANJOTHI — Madras High Court (2019-04-29)
- THIRU R. KRISHNAMURTHY v. THE STATE OF TAMILNADU — Madras High Court (2016-07-19)
- RANI v. J.SIVANATHAN — Madras High Court (2016-07-19)
- The Chairman v. G.Elangovan — Madras High Court (2016-01-06)
- The Principal Secretary v. K.Muthukaruppan, IPS — Madras High Court (2015-12-01)
- M/S. JEYPORE SUGAR COMPANY LTD v. M/S. LAXMI ORGANIC — Madras High Court (2015-12-01)
- D. VIJAYALAKSHMI v. THE STATE OF TAMILNADU — Madras High Court (2015-12-01)
- THE MANAGING DIRECTOR v. NAGAMALLI — Madras High Court (2015-12-01)