LexS. MANIKUMAR, M. GOVINDARAJ
538 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 538 |
Disposal nature
| DISMISSED | 216 |
| DISPOSED OF | 97 |
| ALLOWED | 54 |
| PARTLY ALLOWED | 52 |
| CLOSED | 47 |
| DISMISSED AS WITHDRAWAL | 21 |
| WITHDRAWN DISMISSED | 16 |
| DISMISSED AS INFRUCTUOUS | 9 |
Recent judgments
- M/S. CENNEY HOTELS PVT. LTD v. STATE OF TAMILNADU — Madras High Court (2019-09-18)
- K.Senthilkumar, v. The General Manager, — Madras High Court (2019-09-18)
- M/S. NEW INDIA ASSURANCE CO. v. S. KARTHI — Madras High Court (2019-09-05)
- Mr.C.Rafiq Raja v. M/s.G.K.Foundation India (P) — Madras High Court (2019-09-05)
- Sri Ramani Resorts and Hotels v. The Authorized Officer — Madras High Court (2019-09-05)
- G.THILAGAR v. MRS.AMALORPAVAM — Madras High Court (2019-09-05)
- M/S Lakshmi Machine Works Ltd v. R.RANGANATHAN — Madras High Court (2019-09-05)
- KRISHNAKUMAR v. DHARMENDRA PRADAP YADHAV — Madras High Court (2019-08-30)
- ARUVAMOOLA SRINIVASAN v. MR.NILENDAR PRAKASH PUNJ, — Madras High Court (2019-08-30)
- Mrs.S.Renuga v. Debt Recovery Tribunal I — Madras High Court (2019-06-12)