LexS. MANIKUMAR, D. KRISHNAKUMAR
312 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 312 |
Disposal nature
| DISMISSED | 142 |
| WITHDRAWN DISMISSED | 108 |
| ALLOWED | 24 |
| ORDERED | 19 |
| DISPOSED OF | 9 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR NOT PRESSED | 2 |
| CLOSED | 2 |
Recent judgments
- THE GOVERNMENT OF TAMILNADU v. H.GOKULARAMAN — Madras High Court (2019-10-04)
- STATE OF TAMILNADU v. A.P.SELVARAJU — Madras High Court (2019-10-04)
- M.RAJENDRAN v. THE GOVT OF TAMILNADU — Madras High Court (2019-10-04)
- THE SECRETARY v. G.SUGANTHY — Madras High Court (2019-10-03)
- THE SECRETARY TO GOVERNMENT v. S.R.VENKATESH — Madras High Court (2019-10-03)
- THE STATE OF TAMIL NADU v. P.KIRUBAKARAN — Madras High Court (2019-10-03)
- N.ESWARI v. THE DISTRICT COLLECTOR — Madras High Court (2019-10-03)
- THE STATE OF TAMILNADU v. B. MURUGA BOOPATHY — Madras High Court (2019-10-01)
- ADHOC COMMITTEE v. MR.K.RAJA — Madras High Court (2019-10-01)
- K.A.ASOKAN v. V.THAMIZHARASAN — Madras High Court (2019-10-01)