LexS. MANIKUMAR, C. T. SELVAM
109 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 109 |
Disposal nature
| DISMISSED | 66 |
| WITHDRAWN DISMISSED | 19 |
| DISPOSED OF | 12 |
| ORDERED | 4 |
| CLOSED | 2 |
| DIRECTION | 1 |
| ALLOWED | 1 |
| DISPENSED WITH FOR THE PRESENT | 1 |
Recent judgments
- KULANDAI VELU v. THE JOINT DIRECTOR SCHOOL — Madras High Court (2019-02-06)
- THE DISTRICT EDUCATION OFFICER v. M.PANNEER DASS — Madras High Court (2019-02-06)
- THE SUPERINTENDING ENGINEER, v. K.A. THOMAS, — Madras High Court (2016-09-01)
- THE SECRETARY v. R.MATHIAZHAGAN — Madras High Court (2016-09-01)
- STATE OF TAMIL NADU, v. Z.RAHMATHULLAH, — Madras High Court (2016-09-01)
- M/S.KARANDHAI TAMIL SANGAM, v. THE INSPECTOR GENERAL OF — Madras High Court (2016-08-01)
- THE STATE OF TAMILNADU v. V.N.VARUSAI MOHAMED — Madras High Court (2016-08-01)
- M/S.STERLITE INDUSTRIES v. THE CENTRAL BOARD OF EXCISE — Madras High Court (2016-08-01)
- HARITHA CONSTRUCTIONS AND v. THE BLOCK DEVELOPMENT — Madras High Court (2016-04-29)
- T. SHANMUGAM v. PALANICHAMY — Madras High Court (2016-04-29)