S.MANIKUMAR, C.K.ABDUL REHIM

49 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• RAMAKRISHNAN, v. THE STATE OF KERALA, — Kerala High Court (2019-10-29)
• U.GOPAKUMAR, v. STATE OF KERALA, — Kerala High Court (2019-10-29)
• UNIVERSITY OF KERALA, v. SNEHACHARYA INSTITUTE OF MANAGEMENT/TECHNOLOGY — Kerala High Court (2019-10-26)
• CHEMBIL MAKKUNNATH MUHAMMED, v. MIR MOHAMMED ALI, — Kerala High Court (2019-10-26)
• VIVEK MATHEW VARKEY v. THE STATE OF KERALA — Kerala High Court (2019-10-26)
• MYTHRI RESIDENTS ASSOCIATION v. SECRETARY, TRIPUNITURA MUNICIPALITY — Kerala High Court (2019-10-26)
• UNIVERSITY OF KERALA v. SNEHACHARYA INSTITUTE OF MANAGEMENT AND TECHNOLOGY — Kerala High Court (2019-10-26)
• DEEPA DAS D v. DR. P ANITHA DAMAYANTHI, — Kerala High Court (2019-10-25)
• JOHN.K.C., v. STATE OF KERALA, — Kerala High Court (2019-10-25)
• MUKHAR HUSSAIN TP v. UNION OF INDIA — Kerala High Court (2019-10-24)