LexS. MANIKUMAR, . ARUNA JAGADEESAN
82 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 82 |
Disposal nature
| DISMISSED | 64 |
| CLOSED | 8 |
| DISPOSED OF | 5 |
| ALLOWED | 4 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- M.HASEENA v. THE COMMISSIONER OF POLICE — Madras High Court (2015-03-20)
- S.SUDHAKAR v. THE STATE OF TAMIL NADU — Madras High Court (2015-03-06)
- PAPI v. THE COMMISSIONER OF POLICE — Madras High Court (2015-02-23)
- K.NARAYANAPPA v. THE STATE REP BY — Madras High Court (2015-02-23)
- MRS.R.MANGALAGOWRI, v. STATE REP. BY — Madras High Court (2015-02-23)
- R.BAGYAM v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-02-23)
- T.AYYAPPAN v. STATE REP BY — Madras High Court (2015-02-23)
- D.DIVYA v. STATE OF TAMIL NADU — Madras High Court (2015-02-20)
- DEVI v. THE STATE OF TAMIL NADU — Madras High Court (2015-02-20)
- ALLI AMMAL v. GOVERNMENT OF TAMIL NADU — Madras High Court (2015-02-20)