S.MANIKUMAR, . ANU SIVARAMAN

27 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• ELSA FOUNDATION v. THE CHIEF WILDLIFE WARDENT — Kerala High Court (2021-07-19)
• S.UNNIKRISHNAN v. LAND REVENUE COMMISSIONER — Kerala High Court (2021-07-19)
• THE CENTRAL BOARD OF SECONDARY EDUCATION, v. PINKU S.NAIR, — Kerala High Court (2021-07-19)
• BENNY K.T. v. UNION OF INDIA — Kerala High Court (2021-07-19)
• CENTRAL BOARD OF SECONDARY EDUCATION, v. SHARMAL JAMES, — Kerala High Court (2021-07-19)
• BAR COUNCIL OF INDIA, v. LOKANATH BEHERA IPS, — Kerala High Court (2020-07-03)
• SOMAVALLY v. STATE OF KERALA — Kerala High Court (2019-12-13)
• YOHANNAN BABY v. STATE OF KERALA, — Kerala High Court (2019-12-13)
• MANAGING DIRECTOR v. RADHAKRISHNAN UNNITHAN — Kerala High Court (2019-12-13)
• JOSE BABY v. THE CHIEF CONTROLLER OF EXPLOSIVES & ORS — Kerala High Court (2019-12-13)