S.MANIKUMAR, A.M.SHAFFIQUE

255 recorded High Court judgment(s) · 2016–2021

Courts

Kerala High Court

255

DISMISSED	95
CLOSED	44
DISPOSED OF	39
DISMISSED AS INFRUCTUOUS	34
DISMISSED AS WITHDRAWN	19
ALLOWED	14
DISMISSED FOR NON PROSECUTION	3
DISMISSED AS NOT PRESSED	3

DR. AJAY S. SEKHER v. THE INTERNAL COMPLAINTS COMMITTEE — Kerala High Court (2021-02-10)
K. ANIL KUMAR v. STATE OF KERALA — Kerala High Court (2021-02-10)
M/S. MALABAR PRODUCE AND RUBBER CO. LTD. v. STATE OF KERALA — Kerala High Court (2020-01-16)
BIJU M. B., v. STATE OF KERALA, — Kerala High Court (2020-01-16)
DR.BABU OOMMEN THOMAS v. THE STATE OF KERALA REP. BY THE CHIEF — Kerala High Court (2020-01-16)
DAMODARAN K. v. THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM — Kerala High Court (2019-12-20)
STATE OF KERALA, v. JAFFER KHAN, — Kerala High Court (2019-12-20)
STATE OF KERALA, v. ASSOCIATION OF STRUCTURAL AND GEOTECHNICAL CONSULTING ENGINEERS, — Kerala High Court (2019-12-20)
STATE OF KERALA v. M/S RDS PROJECTS LIMITED — Kerala High Court (2019-12-20)
SATHEESAN v. TAHSILDAR — Kerala High Court (2019-12-20)