LexS. MANIKUMAR
2,306 recorded High Court judgment(s) · 2006–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2306 |
Disposal nature
| DISMISSED | 1019 |
| DISPOSED OF | 656 |
| ALLOWED | 315 |
| WITHDRAWN DISMISSED | 154 |
| DISMISSED AS WITHDRAWAL | 63 |
| ORDERED | 43 |
| CLOSED | 31 |
| PARTLY ALLOWED | 10 |
Recent judgments
- OFFICIAL TRUSTEE OF TAMIL NADU v. NO RESPONDENT — Madras High Court (2019-10-03)
- I.S.IBRAHIM v. THE OFFICIAL TRUSTEE OF MADRAS — Madras High Court (2019-10-03)
- DR.ANITHA AND ANOTHER v. OFFICIAL TRUSTEE OF TAMILNADU — Madras High Court (2019-10-03)
- N.THIYAGARAJAN v. THE OFFICIAL TRUSTEE OF MADRAS — Madras High Court (2019-10-03)
- R.SUBRAMANIAN v. M/S.ZASH INVESTMENT AND — Madras High Court (2019-09-30)
- M/S.SHIRAM CITY UNION v. M/S.GR FRAGRANCES (INDIA) — Madras High Court (2019-09-30)
- M/S. SIDDHANATHA INFRASTRUCTUR v. M/S. VITAA ZEUS ENERGY PVT LTD — Madras High Court (2019-09-30)
- A.L.RAMACHANDRAN v. THE OFFICIAL LIQUIDATOR — Madras High Court (2019-09-30)
- M/s. Shriram City Union v. M/s. Shri Ramana Heavy — Madras High Court (2019-09-30)
- CASTLET LIMITED, v. TITANIUM TANTALUM PRODUCTS — Madras High Court (2019-09-30)