S.M. SUBRAMANIAM, V.SIVAGNANAM
1,333 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1333 |
Disposal nature
| ALLOWED | 655 |
| CLOSED | 226 |
| DISPOSED OF | 165 |
| DISMISSED | 140 |
| ORDERED | 63 |
| WITHDRAWN DISMISSED | 50 |
| GRANTED | 20 |
| DISMISSED AS INFRUCTUOUS | 8 |
Recent judgments
- S.KARTHICK v. THE COMMISSIONER OF POLICE, — Madras High Court (2024-10-30)
- A.SWATHI v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2024-10-30)
- SUSILA v. THE STATE OF TAMILNADU — Madras High Court (2024-10-30)
- ASHOK v. THE STATE OF TAMILNADU REP BY — Madras High Court (2024-10-30)
- RADHA v. THE SECRETARY TO THE GOVERNMENT, — Madras High Court (2024-10-30)
- G.USHA v. THE GOVERNMENT OF TAMILNADU, REP BY ITS — Madras High Court (2024-10-30)
- S.KHADHERBASHA v. STATE BY — Madras High Court (2024-10-30)
- MIR ANAS ALI v. STATE REP BY — Madras High Court (2024-10-30)
- KUMATHAVALLI v. STATE REP. BY — Madras High Court (2024-10-30)
- SARANYA v. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, — Madras High Court (2024-10-30)
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