LexS. M. SUBRAMANIAM, V.SIVAGNANAM
23 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| DISMISSED | 9 |
| ORDERED | 8 |
| ALLOWED | 3 |
| WITHDRAWN DISMISSED | 1 |
| GRANTED | 1 |
| MODIFIED | 1 |
Recent judgments
- KRISHNAVENI v. VIJAYA — Madras High Court (2025-03-11)
- KRISHNAVENI v. VIJAYA — Madras High Court (2025-03-11)
- VELLINGIRI v. THE STATE REP BY ITS, THE INSPECTOR OF POLICE, — Madras High Court (2025-03-11)
- VANITHA v. THE STATE REP BY — Madras High Court (2024-10-30)
- NOORJAHAN, v. THE STATE REP BY ITS, — Madras High Court (2024-10-28)
- AFASATH BIBI, v. THE STATE REP BY ITS, — Madras High Court (2024-10-28)
- AYYADURAI v. THE STATE REP BY ITS, — Madras High Court (2024-10-23)
- DOSS v. STATE BY — Madras High Court (2024-10-22)
- NAWAZ v. STATE REP BY — Madras High Court (2024-10-19)
- VIKKI @ AYYAPANRAJ v. THE STATE REP.BY ITS — Madras High Court (2024-10-14)