LexS.M. SUBRAMANIAM, V. LAKSHMINARAYANAN
1,074 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1074 |
Disposal nature
| DISPOSED OF | 416 |
| DISMISSED | 328 |
| ALLOWED | 136 |
| CLOSED | 83 |
| WITHDRAWN DISMISSED | 30 |
| DISMISSED AS WITHDRAWAL | 24 |
| DISMISSED AS INFRUCTUOUS | 22 |
| ORDERED | 12 |
Recent judgments
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- The Chief Educational Officer v. R. Dhaslima Nazrin — Madras High Court (2025-09-26)
- The District Educational Officer v. A.V.S.Elementary School — Madras High Court (2025-09-26)
- Velraj.T v. The District Collector — Madras High Court (2025-09-26)
- S.Siva Shenbagakumar v. The Regional Transport Authority — Madras High Court (2025-09-26)
- The Commisioner of School Education v. Hidhayathul Islam Higher Secondary School — Madras High Court (2025-09-26)
- P.SAMIKKANNU v. STATE OF TAMIL NADU — Madras High Court (2025-01-17)
- OLIULLAH v. THE DISTRICT COLLECTOR — Madras High Court (2025-01-17)
- C.DEIVASIGAMANI v. CANARA BANK — Madras High Court (2025-01-17)
- KOSASTHALAI AARU MATRUM KANIMAVALA v. THE DISTRICT COLLECTOR — Madras High Court (2025-01-17)