LexS.M. SUBRAMANIAM, S.SRIMATHY
206 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 206 |
Disposal nature
| DISPOSED OF | 86 |
| CLOSED | 55 |
| DISMISSED | 43 |
| DISMISSED AS INFRUCTUOUS | 11 |
| WITHDRAWN DISMISSED | 7 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISPOSED AS INFRUCTUOUS | 1 |
Recent judgments
- P.RADHAKRISHNAN v. THE DIRECTOR — Madras High Court (2025-07-15)
- A.POOLOGAPANDIAN v. The District Collector, — Madras High Court (2025-07-15)
- Nallusamy v. The Secretary to Government — Madras High Court (2025-07-15)
- C.Subramanian v. The District Collector, — Madras High Court (2025-07-15)
- R.Natarajan v. The Commissioner — Madras High Court (2025-07-15)
- M. JAFFAR HUSSAIN SAIT v. THE DIST. COLLECTOR — Madras High Court (2025-07-15)
- I.MOHAMED RAZVI v. THE CHAIRMAN — Madras High Court (2025-07-15)
- CHIDAMBARAM v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-15)
- Thangaiah v. The Chief Engineer(General) — Madras High Court (2025-07-15)
- V.Manikandan v. The District Collector — Madras High Court (2025-07-15)