S.M. SUBRAMANIAM, S. RAMATHILAGAM
120 recorded High Court judgment(s) · 2018–2018
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| Madras High Court | 120 |
Disposal nature
| CLOSED | 62 |
| DISMISSED | 43 |
| WITHDRAWN DISMISSED | 8 |
| ALLOWED | 4 |
| DISPOSED OF | 3 |
Recent judgments
- M.BALAMURUGAN, M/A 51 YEARS, v. THE INSPECTOR OF POLICE, — Madras High Court (2018-06-22)
- K.CHINNADURAI, M/A.22 YRS v. STATE REPRESENTED BY — Madras High Court (2018-06-22)
- MR.BILAL, M/A 52 YEARS, v. THE COMMISSIONER OF POLICE, — Madras High Court (2018-06-22)
- M.CHINNADURAI, AGED 67 YEARS, v. THE INSPECTOR OF POLICE, — Madras High Court (2018-06-22)
- PERUMAL, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2018-06-22)
- DURAISAMY, AGED 67 YEARS, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2018-06-22)
- SEETHALAKSHMI, F/A 57 YEARS, v. THE COMMISSIONER OF POLICE, — Madras High Court (2018-06-22)
- PRAKASH, M/25 v. THE SUPERINTENDENT OF POLICE — Madras High Court (2018-06-22)
- N.GOVINDARAJ, 44 YRS, v. SECRETARY TO GOVERNMENT, — Madras High Court (2018-06-22)
- S.SUJATHA, AGED 46 YEARS v. STATE REP. BY — Madras High Court (2018-06-22)
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