S.M. SUBRAMANIAM, R.SAKTHIVEL
80 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 80 |
Disposal nature
| ALLOWED | 33 |
| DISPOSED OF | 20 |
| CLOSED | 16 |
| ORDERED | 4 |
| DISMISSED | 3 |
| WITHDRAWN DISMISSED | 3 |
| GRANTED | 1 |
Recent judgments
- PERUMAL v. THE DEPUTY INSPECTOR GENERAL OF PRISONS — Madras High Court (2024-08-23)
- RUSSIA v. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, — Madras High Court (2024-08-23)
- KALA v. STATE REP BY — Madras High Court (2024-08-23)
- R.JAGANATHAN v. THE STATE OF TAMIL NADU — Madras High Court (2024-08-23)
- BANU v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2024-08-23)
- M.PORSELVI v. THE ADDITIONAL CHIEF SECRECTARY TO GOVERNMENT — Madras High Court (2024-08-23)
- PERIYATHAY v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2024-08-23)
- THIYAGARAJAN v. THE STATE REP. BY ITS, — Madras High Court (2024-08-23)
- SAMUNDEESWARI v. GOVERNMENT OF TAMIL NADU, REP. BY ITS — Madras High Court (2024-08-23)
- ANAND v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2024-08-23)
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