LexS.M. SUBRAMANIAM, R. KALAIMATHI
31 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 31 |
Disposal nature
| DISPOSED OF | 15 |
| DISMISSED | 8 |
| ALLOWED | 3 |
| CLOSED | 2 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- The State of Tamil Nadu represented by v. Parvathy.K — Madras High Court (2023-11-29)
- THE COMMISSIONER v. S. SATHISH KUMAR — Madras High Court (2023-11-29)
- N. VANCHIMUTHU v. S. AKALYA — Madras High Court (2023-11-22)
- M.Lingaraja v. The Authorised Officer — Madras High Court (2023-11-03)
- Maruthupandian. U v. The Authorized Officer — Madras High Court (2023-11-03)
- P.SONAIMUTHU v. THE DISTRICT COLLECTOR — Madras High Court (2023-11-03)
- Mohamed Sarjoon v. The Authorized Officer — Madras High Court (2023-11-03)
- VASUDEVAN, v. THE PRINICIPAL SECRETARY, — Madras High Court (2023-11-03)
- Muralikrishnan. N v. The District Collector — Madras High Court (2023-11-03)
- Deivendran.S v. The Authorized Officer — Madras High Court (2023-11-03)