LexS. M. SUBRAMANIAM, P. DHANABAL
42 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 42 |
Disposal nature
| DISMISSED | 12 |
| ALLOWED | 10 |
| ORDERED | 9 |
| DISPOSED OF | 8 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- The Administrator v. V.Anand — Madras High Court (2025-12-30)
- SHANKAR @ SAVUKKU SHANKAR v. The Inspector of Police — Madras High Court (2025-12-30)
- SARASWATHY v. The Commissioner of Police — Madras High Court (2025-12-30)
- L.P.Thangavelu v. M.P.Raja Suresh — Madras High Court (2025-12-30)
- S.SENTHIL KUMAR v. The State Rep By its, — Madras High Court (2025-12-26)
- Ramachandran v. The State rep.by its, The Secretary to the Government of Tamilnadu, — Madras High Court (2025-12-26)
- SURIYA v. The Deputy Inspector of Prisons, — Madras High Court (2025-12-26)
- Ramachandran v. The State rep.by its, The Secretary to the Government of Tamilnadu, — Madras High Court (2025-12-26)
- MEHARUNNISHA v. The State Represented by its The Deputy Inspector of General OF Prison — Madras High Court (2025-12-26)
- C.RAMESH v. The Registrar General, — Madras High Court (2025-12-26)