LexS.M. SUBRAMANIAM, NOOTY.RAMAMOHANA RAO
253 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 253 |
Disposal nature
| DISMISSED | 102 |
| DISPOSED OF | 89 |
| ALLOWED | 23 |
| WITHDRAWN DISMISSED | 18 |
| ORDERED | 9 |
| DISMISSED WITH COST | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| REJECTED | 1 |
Recent judgments
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- M. DHANALAKSHMI v. VASUNDHARA — Madras High Court (2017-08-11)
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- UNITD INDIA INSURANCE CO LD v. MRS.S. PREMAVATHI — Madras High Court (2017-07-07)
- M/S UNITED INDIA INSURANCE CO v. M.CHELLAMUTHU — Madras High Court (2017-07-07)
- R. ANITHA, 24 YRS, v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2017-06-27)
- R.Baskaran v. High Court of Judicature — Madras High Court (2017-06-27)
- M.ARUJUNAN, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2017-06-27)
- ADAIKALASAMY, AGED 62 YRS v. STATE REP.BY ITS — Madras High Court (2017-06-23)
- A.VENKATESH, M/A 30, v. THE INSPECTOR OF POLICE, — Madras High Court (2017-06-23)