LexS.M. SUBRAMANIAM, N.SENTHILKUMAR
79 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 79 |
Disposal nature
| ALLOWED | 36 |
| DISPOSED OF | 23 |
| CLOSED | 11 |
| DISMISSED | 6 |
| ORDERED | 1 |
| DISMISSED WITH COST | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- S.K.KARTHIKEYAN v. THE ASSISTANT DIRECTOR — Madras High Court (2024-10-01)
- SUBAIR v. THE NATIONAL INVESTIGATION AGENCY — Madras High Court (2024-10-01)
- E.SAKTHIVEL v. THE STATE OF TAMIL NADU — Madras High Court (2024-09-20)
- ADILAKSHMI v. THE STATE OF TAMILNADU REP BY ITS — Madras High Court (2024-09-20)
- KAVITHA v. STATE OF TAMIL NADU, — Madras High Court (2024-09-20)
- RATHI v. STATE OF TAMIL NADU REP.BY ITS — Madras High Court (2024-09-20)
- JEEVA v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2024-09-20)
- ANISH FATHIMA v. The Director General of Police — Madras High Court (2024-09-20)
- MEHARUNISSHA v. THE STATE REP BY ITS — Madras High Court (2024-09-20)
- VANITHA v. THE SECRETARY TO THE GOVERMENT — Madras High Court (2024-09-20)