LexS. M. SUBRAMANIAM, N.SENTHILKUMAR
79 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 79 |
Disposal nature
| ORDERED | 44 |
| DISMISSED | 22 |
| ALLOWED | 5 |
| WITHDRAWN DISMISSED | 4 |
| CLOSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISPOSED OF | 1 |
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