LexS. M. SUBRAMANIAM, MOHAMMED SHAFFIQ
472 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 472 |
Disposal nature
| ORDERED | 116 |
| DISMISSED | 107 |
| ALLOWED | 77 |
| DISPOSED OF | 75 |
| CLOSED | 64 |
| WITHDRAWN DISMISSED | 19 |
| DISMISSED FOR NON-PROSECUTION | 6 |
| PARTLY ALLOWED | 3 |
Recent judgments
- R.DORAIRAJ v. DIRECTORATE OF ENFORCEMENT — Madras High Court (2026-02-11)
- R.KANNAN v. THE ASSISTANT DIRECTOR — Madras High Court (2026-01-28)
- The Inspector General of v. The National Missionary — Madras High Court (2026-01-12)
- M/s.G.G.Steels v. Union of India — Madras High Court (2026-01-08)
- SRI LAKSHMI HOMES PRIVATE LIMITED v. PACHAIYAMMAL EDUCATIONAL TRUST — Madras High Court (2025-12-17)
- NAJMUDEEN NADHEEM AHAMED v. GOPALDAS DWARAKADAS FAMILY TRUST ESTATE — Madras High Court (2025-12-17)
- S.Tangshree Rao v. The Special Commissioner — Madras High Court (2025-12-17)
- THE STATE OF TAMILNADU v. K.R.LAKSHMINARASIMHAN — Madras High Court (2025-12-17)
- CENTRAL BOARD OF TRUSTEES, v. MR.M.MURUGESAN, — Madras High Court (2025-11-28)
- Rahoul Jain v. Reserve Bank of India — Madras High Court (2025-11-28)