S. M. SUBRAMANIAM, M.JOTHIRAMAN
56 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 56 |
Disposal nature
| DISMISSED | 15 |
| ALLOWED | 13 |
| ORDERED | 13 |
| DISPOSED OF | 12 |
| Reference Answered | 1 |
| WITHDRAWN DISMISSED | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- G.SAMPATHKUMAR v. MAHENDRA SINGH DHONI — Madras High Court (2025-10-31)
- S.RAMACHANDRAN v. THE UNION OF INDIA — Madras High Court (2025-10-24)
- The State Tax Officer v. VKC Footcare (India) Pvt Ltd — Madras High Court (2025-10-14)
- The State Tax Officer v. VKC Footcare (India) Pvt Ltd — Madras High Court (2025-10-14)
- R.UMAMAHESWARI v. THE SUB REGISTRAR — Madras High Court (2025-10-14)
- THE COMMISSIONER v. K. SRINIVASAN — Madras High Court (2025-10-14)
- THE GOVERNMENT OF TAMILNADU v. S.CHANDRA BASKARA MARTHANDAN — Madras High Court (2025-10-14)
- R.SASIKUMAR, v. GOVERNMENT OF TAMIL NADU, — Madras High Court (2025-10-14)
- SUO-MOTU v. THE PRINCIPAL SECRETARY TO GOVERNMENT — Madras High Court (2025-03-20)
- Southern Enterprises v. The State of Tamilnadu — Madras High Court (2025-02-17)
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