LexS.M. SUBRAMANIAM, M.JOTHIRAMAN
1,244 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1244 |
Disposal nature
| ALLOWED | 580 |
| DISPOSED OF | 181 |
| CLOSED | 174 |
| DISMISSED | 138 |
| ORDERED | 105 |
| WITHDRAWN DISMISSED | 39 |
| DISMISSED AS INFRUCTUOUS | 14 |
| GRANTED | 7 |
Recent judgments
- M/s.Transworld Garnet India v. State of Tamilnadu — Madras High Court (2025-02-17)
- M/s.Transworld Garnet India v. The Inspector of Panchayat, — Madras High Court (2025-02-17)
- The State of Tamilnadu v. Transword Garnet India Pvt.Ltd — Madras High Court (2025-02-17)
- M/s.V.V.Mineral, v. State of Tamil Nadu, — Madras High Court (2025-02-17)
- V.V.Titanium Pigments Private Limited v. The Commissioner of Customs, — Madras High Court (2025-02-17)
- C.Xavier v. The district collector — Madras High Court (2025-02-17)
- Beach Minerals company Private Limited v. Union of India — Madras High Court (2025-02-17)
- V.V.MINERAL v. THE DISTRICT COLLECTOR — Madras High Court (2025-02-17)
- Rangasami Nadar v. The Deputy Superindent of Police, — Madras High Court (2025-02-17)
- Union of India v. V Balamurugan — Madras High Court (2025-01-31)