S.M. SUBRAMANIAM, L.VICTORIA GOWRI

49 recorded High Court judgment(s) · 2023–2025

Courts

Madras High Court

CLOSED	16
DISMISSED	12
DISPOSED OF	12
ALLOWED	3
DISMISSED AS INFRUCTUOUS	2
WITHDRAWN DISMISSED	2
DISMISSED FOR NON-PROSECUTION	2

Thozhilalar Munnetra Sangam v. M.Karuppiah — Madras High Court (2025-07-25)
A.M.Nazeer Mohamed v. AI Masjid Thaqw Sunnath Wal jamath (Hanafi) — Madras High Court (2025-07-25)
A.Muthulakshmi v. The Principal Secretary — Madras High Court (2025-07-25)
Adi Dravidar Primary School v. Director of Elementary Education — Madras High Court (2025-07-25)
C.Bavani v. M. Uthayakumar, — Madras High Court (2023-12-20)
Gurusamy v. The District Collector — Madras High Court (2023-12-18)
The District Revenue Officer, v. V. Balashanmugam, — Madras High Court (2023-12-18)
Maheswari.M v. The Learned Principal District Judge — Madras High Court (2023-12-18)
THE STATE OF TAMILNADU v. G. Saravanan, — Madras High Court (2023-12-18)
Bank of Baroda v. The Commissioner of Income Tax — Madras High Court (2023-12-18)