LexS. M. SUBRAMANIAM, K. SURENDER
634 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 634 |
Disposal nature
| DISMISSED | 171 |
| DISPOSED OF | 165 |
| ORDERED | 128 |
| CLOSED | 109 |
| ALLOWED | 35 |
| WITHDRAWN DISMISSED | 12 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED FOR NON-PROSECUTION | 7 |
Recent judgments
- S.ANURADHA v. THE DISTRICT COLLECTOR — Madras High Court (2026-04-29)
- R.LALITHA v. The Secretary to the Government — Madras High Court (2026-04-29)
- SURESH.R v. THE DISTRICT COLLECTOR — Madras High Court (2026-04-29)
- D.Syed Karimullah, v. Dr.C.Palani and another — Madras High Court (2026-04-29)
- A. MATHEW v. THE DISTRICT COLLECTOR — Madras High Court (2026-04-29)
- The Tamil Nadu Agricultural University v. The Assistant Provident Fund Commissioner (Compliance) — Madras High Court (2026-04-29)
- G.Ramalingam v. Dr.P.Senthil Kumar IAS — Madras High Court (2026-04-29)
- SURESH.R v. THE DISTRICT COLLECTOR — Madras High Court (2026-04-29)
- THE DISTRICT COLLECTOR v. KALAIARASI C — Madras High Court (2026-04-29)
- The Central Board of Trustees v. MRF Limited — Madras High Court (2026-04-29)