LexS. M. SUBRAMANIAM, K.RAJASEKAR
702 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 702 |
Disposal nature
| ORDERED | 228 |
| DISMISSED | 190 |
| DISPOSED OF | 137 |
| ALLOWED | 67 |
| CLOSED | 38 |
| WITHDRAWN DISMISSED | 31 |
| DISMISSED AS INFRUCTUOUS | 6 |
| ORDERED ON TERMS | 2 |
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