LexS.M. SUBRAMANIAM, K.RAJASEKAR
879 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 879 |
Disposal nature
| DISMISSED | 246 |
| DISPOSED OF | 227 |
| ORDERED | 200 |
| ALLOWED | 73 |
| CLOSED | 63 |
| WITHDRAWN DISMISSED | 44 |
| DISMISSED AS INFRUCTUOUS | 11 |
| PARTLY ALLOWED | 8 |
Recent judgments
- VIMALA PARAMANANDAM v. THE COMMISSIONER — Madras High Court (2025-03-03)
- Periyasamy Aided High School v. The Chief Audit General — Madras High Court (2025-03-03)
- K. SELVARAJ v. T. SAKTHIVEL — Madras High Court (2025-03-03)
- CEEYES METAL RECLAMATIONS PRIVATE LIMITED v. THE ASSISTANT PROVIDENT FUND COMMISSIONER — Madras High Court (2025-03-03)
- BASHEER v. THE COMMISSIONER — Madras High Court (2025-03-03)
- P.JAYAPAL v. THE MEMBER SECRETARY — Madras High Court (2025-03-03)
- R. Valarmathi v. Tamil Nadu Generation and Distribution Corporation Ltd — Madras High Court (2025-03-03)
- THE DISTRICT COLLECTOR v. K.Kamatchi — Madras High Court (2025-03-03)
- MOHIB SHOES (P) LTD v. THE CENTRAL PROVIDENT FUND COMMISSIONER — Madras High Court (2025-03-03)
- The Chief Engineer v. A.K. Chandran — Madras High Court (2025-03-03)