LexS. M. SUBRAMANIAM, K.KUMARESH BABU
24 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 24 |
Disposal nature
| DISPOSED OF | 12 |
| CLOSED | 3 |
| ORDERED | 3 |
| DISMISSED | 3 |
| ALLOWED | 2 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- P.VELUSAMY v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-30)
- K.ARTHANARI v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-30)
- H.Thulasiraman, v. K.Hariram — Madras High Court (2026-03-30)
- DIVYA ANNAMALAI v. THE COMMISSIONER — Madras High Court (2026-03-30)
- THE COMMISSIONER v. The Regional Provident Fund Commissioner-I — Madras High Court (2026-03-30)
- RAJAVEL v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-30)
- GOVERNMENT OF TAMIL NADU v. TAMIL NADU STATE TRANSPORT EMPLOYEES FEDERATION — Madras High Court (2026-03-30)
- E.VIJAYAKUMAR v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-30)
- A.SETTU v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-30)
- V.SAROJA v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-30)