S.M. SUBRAMANIAM, K. KALYANASUNDARAM
30 recorded High Court judgment(s) · 2017–2017
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| Madras High Court | 30 |
Disposal nature
| DISPOSED OF | 15 |
| CLOSED | 9 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED | 2 |
| ALLOWED | 1 |
Recent judgments
- Pappathiammal Kudiyiruppor v. The District Collector — Madras High Court (2017-05-11)
- Ganapathy, v. The District Collector, — Madras High Court (2017-05-11)
- K.Baskar, v. The District Collector, — Madras High Court (2017-05-11)
- S.V.Sankar, Dharmakartha, v. The State of Tamilnadu — Madras High Court (2017-05-11)
- T.K.Gurunathan, v. The District Collector, — Madras High Court (2017-05-11)
- S.Sellasamy, S/o.Subbaiya, v. The District Collector — Madras High Court (2017-05-11)
- K.Balachandran, v. The District Collector — Madras High Court (2017-05-11)
- M/s.Karaikal Port Pvt. Ltd., v. The Government of — Madras High Court (2017-05-11)
- R.Murugan, v. Union Territory of Puducherry, — Madras High Court (2017-05-11)
- Irudayaraj, v. The Managing Director, — Madras High Court (2017-05-11)
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