S.M. SUBRAMANIAM, G.ARUL MURUGAN

331 recorded High Court judgment(s) · 2025–2025

Courts

Madras High Court

331

DISPOSED OF	126
DISMISSED	125
ALLOWED	30
CLOSED	27
WITHDRAWN DISMISSED	8
DISMISSED FOR NON-PROSECUTION	8
PARTLY ALLOWED	2
DISMISSED AS ABATED	2

S.Muthukumar v. The District Collector, — Madras High Court (2025-08-29)
B.Malaisamy v. The District Collector — Madras High Court (2025-08-29)
Aniber Benin v. The Bar Council of India — Madras High Court (2025-08-28)
Santhoshkumar v. The District Collector, — Madras High Court (2025-08-28)
Sudalai.N v. The Additional Principal Secretary to Government — Madras High Court (2025-08-28)
The High Court of Judicature at Madras v. C.Jacob — Madras High Court (2025-08-28)
PATCHIRAJA .S v. THE PRINCIPAL SECRETARY TO GOVERNMENT — Madras High Court (2025-08-28)
Kasirajan v. The Sub Registrar — Madras High Court (2025-08-28)
Rashmi v. The District Collector — Madras High Court (2025-08-28)
The District Collector v. S. SubbaPillai — Madras High Court (2025-08-28)