S. M. SUBRAMANIAM, C. SARAVANAN

183 recorded High Court judgment(s) · 2025–2025

Courts

Madras High Court

183

DISMISSED	66
ORDERED	44
ALLOWED	22
DISPOSED OF	20
CLOSED	9
WITHDRAWN DISMISSED	8
DISMISSED FOR NON-PROSECUTION	3
DISMISSED AS INFRUCTUOUS	3

V.RANGANATHAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-09-15)
G.V.BABU @ SUDARSHAN v. Lakshmiy — Madras High Court (2025-09-15)
R. ANBAZHAGI v. L. CHINNATHAMBI — Madras High Court (2025-09-15)
C.VASANTHA v. INSPECTOR GENERAL OF REGISTRATION — Madras High Court (2025-09-15)
KARTHALINGAM v. K. PALANISAMY — Madras High Court (2025-09-15)
Latchadhi v. R.Tamilveni — Madras High Court (2025-09-15)
The State of Tamil Nadu v. R.Venkedusamy — Madras High Court (2025-09-15)
M/s.Sutherland Global Services v. Union of India, — Madras High Court (2025-09-15)
K. SENTHILKUMAR v. THE SUB REGISTRAR — Madras High Court (2025-09-15)
Krishna Devanandan v. Auroville Foundation — Madras High Court (2025-09-15)