S. M. SUBRAMANIAM, C.KUMARAPPAN

822 recorded High Court judgment(s) · 2024–2026

Courts

Madras High Court

822

DISMISSED	281
ORDERED	194
DISPOSED OF	133
CLOSED	101
ALLOWED	50
WITHDRAWN DISMISSED	27
DISMISSED FOR NON-PROSECUTION	21
DISMISSED AS INFRUCTUOUS	9

The Management of Ashok Leyland Ltd., v. The Presding Officer — Madras High Court (2026-04-27)
C.KAVIARASAN v. A.J.ETHIRAJ — Madras High Court (2026-04-27)
R.VELU, v. K.HARINARAYANAN — Madras High Court (2026-04-17)
D.Sekar, v. The Managing Director, Wood Lands Estate, — Madras High Court (2026-04-17)
R.VELU, v. K.HARINARAYANAN — Madras High Court (2026-04-17)
R.RAJA v. DIOCESE OF CHINGLEPUT SOCIETY — Madras High Court (2026-04-17)
Anil Kumar Ojha v. DEPUTY DIRECTOR — Madras High Court (2026-04-17)
V.ARUN KUMAR v. THE STATE OF TAMIL NADU — Madras High Court (2026-04-17)
V.ARUN KUMAR v. THE STATE OF TAMIL NADU — Madras High Court (2026-04-17)
THE REVENUE DIVISIONAL OFFICER v. M ARUMUGAM — Madras High Court (2026-04-17)