S.M. SUBRAMANIAM, C.KUMARAPPAN
639 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 639 |
Disposal nature
| DISMISSED | 216 |
| ALLOWED | 118 |
| DISPOSED OF | 112 |
| ORDERED | 61 |
| CLOSED | 49 |
| DISMISSED AS INFRUCTUOUS | 28 |
| WITHDRAWN DISMISSED | 22 |
| DISMISSED FOR NON-PROSECUTION | 17 |
Recent judgments
- P.K.UMAIBA v. THE REGISTRAR — Madras High Court (2024-12-13)
- T. GNANNAVEL v. R. SASIPRIYA — Madras High Court (2024-10-04)
- THE SECRETARY TO GOVERNMENT, v. N.NAMASIVAYAM, — Madras High Court (2024-08-19)
- THE COMPETENT AUTHORITY v. MOHAMMED THAHAUMMA DECD — Madras High Court (2024-08-19)
- SMT.RUKHIYA v. REGISTRAR,APPELLATE TRIBUNAL — Madras High Court (2024-08-19)
- The Managing Director and Tender Inviting Authority v. M/s. XO Footwear Pvt. Ltd., — Madras High Court (2024-08-19)
- The State of Tamil Nadu v. R.Narayanasamy (Deceased) — Madras High Court (2024-08-19)
- MARK DONALD CRRON v. THE STATE GOVERNMENT OF TAMILNADU — Madras High Court (2024-08-19)
- K.KALARANI v. THE SUB JUDGE, — Madras High Court (2024-08-02)
- P.BATHIRASAMY, v. THE REGISTRAR GENERAL — Madras High Court (2024-08-02)
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