S.M. SUBRAMANIAM, A.D.MARIA CLETE

1,474 recorded High Court judgment(s) · 2024–2025

Courts

Madras High Court

1474

DISPOSED OF	485
DISMISSED	471
CLOSED	186
ALLOWED	121
DISMISSED AS INFRUCTUOUS	79
WITHDRAWN DISMISSED	65
DISMISSED FOR NON-PROSECUTION	24
DISPOSED AS INFRUCTUOUS	18

MADHU SRI AKKOBAI AMMANI v. STATE OF TAMILNADU REP. BY ITS — Madras High Court (2025-08-13)
N. ISAKKI v. THE DIRECTOR OF ELEMENTARY — Madras High Court (2025-08-13)
C.Thiyagarajan v. The District Collector — Madras High Court (2025-08-08)
V.Venkatraman v. S.Sivarasu, I.A.S. — Madras High Court (2025-08-08)
M.SARATHKUMAR v. THE DISTRICT COLLECTOR — Madras High Court (2025-08-08)
T. KRISHNARAJ v. THE DIST.COLLECTOR — Madras High Court (2025-08-08)
Rahmath Afila v. The District Collector — Madras High Court (2025-08-08)
R. MUTHARASAN v. THE STATE OF TAMIL NADU — Madras High Court (2025-08-08)
Krishnaveni v. The Commissioner — Madras High Court (2025-08-08)
The Member Secretary v. Vadivukarasi — Madras High Court (2025-08-08)