S. M. SUBRAMANIAM

149 recorded High Court judgment(s) · 2017–2026

Courts

Madras High Court

149

ORDERED	45
CLOSED	33
DISPOSED OF	25
DISMISSED	23
ALLOWED	8
DISMISSED FOR NON-PROSECUTION	8
DISMISSED AS INFRUCTUOUS	3
PARTLY ALLOWED	2

Govindasamy and 2 others v. Rampradeepan and 2 others — Madras High Court (2026-03-13)
Nallappan and 10 others v. Jayashree Muralidharan, I.A.S., and 4 others — Madras High Court (2026-03-13)
Mrs. S.BASLI BINU v. R.RAJENDRAN, — Madras High Court (2026-03-13)
Mathar Sap (died) v. K.Ramachandran and another — Madras High Court (2026-03-13)
K.ANANDHAKUMAR v. THE CHAIRMAN — Madras High Court (2026-02-20)
R.Inbavalli v. Rathinasamy and Another — Madras High Court (2026-02-20)
The General Manager, v. R.Manichandran — Madras High Court (2026-02-20)
THE PRINCIPAL AND SECRETARY v. R.RAVANAN — Madras High Court (2026-02-20)
S.Deivasigamani, v. Mr. Mangat Ram Sharma and 18 others — Madras High Court (2026-02-20)
THE GENERAL MANAGER, v. R.Manichandran — Madras High Court (2026-02-20)