S.M. SUBRAMANIAM

34,930 recorded High Court judgment(s) · 2012–2026

Courts

Madras High Court

34930

DISMISSED	10584
DISPOSED OF	9120
CLOSED	4220
ALLOWED	3529
WITHDRAWN DISMISSED	2235
ORDERED	1728
DISMISSED AS INFRUCTUOUS	1452
DISMISSED FOR NON-PROSECUTION	1284

The Managing Director v. S.JEYAKUMAR — Madras High Court (2026-02-20)
KUMAR M v. THE STATE OF TAMIL NADU — Madras High Court (2025-09-26)
M/S.AM BUILDERS, v. THE UNION OF INDIA, — Madras High Court (2025-02-28)
Usha Kiran Anne v. Kiran Kumar Chava alias Kiran Chava — Madras High Court (2025-02-28)
N.Dhandapani v. Kalaiselvi Mohan, I.A.S., and 3 others — Madras High Court (2025-02-28)
S.Raasekaran v. Dr. T.L. Thanulingam, — Madras High Court (2025-02-28)
M.Eswaramoorthy, v. Dr.S.Vineeth, — Madras High Court (2025-02-28)
MRS.KALAISELVI v. DR ATULYA MISRA IAS — Madras High Court (2025-02-28)
M/s.Teems India Towerlines Private Limited, v. Thiru. N.Nanthakumar, and 2 others — Madras High Court (2025-02-28)
RAJA v. THE GENERAL MANAGER — Madras High Court (2025-02-28)