LexS.M.SONI, . Y.B.BHATT
46 recorded High Court judgment(s) · 1996–1996
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 46 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 40 |
| 26-DISMISSED @ ADM.STAGE | 5 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 1 |
Recent judgments
- COMMISSIONER OF WEALTH-TAX v. ACHALABEN S AMIN — Gujarat High Court (1996-11-08)
- COMMISSIONER OF WEALTH-TAX v. AMRISHKUMAR J PATEL (HUF) — Gujarat High Court (1996-11-08)
- COMMISSIONER OF WEALTH-TAX v. DINESH AMBALAL CHOKSHI — Gujarat High Court (1996-11-08)
- COMMKISSIONER OF WEALTH-TAX v. PANKAJ R PATEL — Gujarat High Court (1996-11-08)
- COMMISSIONER OF WEALTH TAX v. KANUBHAI K PATEL \ — Gujarat High Court (1996-11-08)
- COMMISSIONER OF WEALTH-TAX v. AJAYBHAI B PATEL — Gujarat High Court (1996-11-08)
- COMMISSIONER OF WEALTH TAX v. SAROJBEN B PATEL — Gujarat High Court (1996-11-08)
- COMMISSIONER OF WEALTH-TAX v. RAJUBEN A PATEL — Gujarat High Court (1996-11-08)
- COMMISSIONER OF WEALTH-TAX v. RAMESHCHANDRA R AMIN — Gujarat High Court (1996-11-08)
- COMMISSIONER OF WEALTH-TAX v. SNEHAVINABEN A SHAH — Gujarat High Court (1996-11-08)