S.M.SONI, . R. VORA

31 recorded High Court judgment(s) · 1998–1998

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	17
38-RULE ABSOLUTE/ALLOWED @ FH	9
46-ANY OTHER MODE @ FH	5

STATE OF GUJARAT v. KANTILAL GHELABHAI PATEL — Gujarat High Court (1998-09-15)
MANUBHAI JIVANBHAI OD v. THE STATE OF GUJARAT — Gujarat High Court (1998-05-08)
NARSINHBHAI R VASAVA v. STATE OF GUJARAT — Gujarat High Court (1998-05-04)
PATEL DESHRASTHBHAI ATMARAM v. STATE OF GUJARAT — Gujarat High Court (1998-04-23)
ISHWARLAL LILADHAR BHOI v. THE STATE OF GUJARAT — Gujarat High Court (1998-04-18)
MITU RAMJI v. STATE OF GUJ — Gujarat High Court (1998-04-01)
ARJUNBHAI MELABHAI v. STATE OF GUJARAT — Gujarat High Court (1998-03-27)
DHIRAJLAL NANJIBHAI v. STATEOF GUJARAT — Gujarat High Court (1998-03-26)
MANILAL KAMRAJ v. STATE OF GUJARAT — Gujarat High Court (1998-03-25)
NAHARIYA BANDARIYA BHUNAK BOKADIA CHHOTAUDEPUR v. STATE OF GUJARAT — Gujarat High Court (1998-03-24)