S.M.SONI, . R.R.JAIN

103 recorded High Court judgment(s) · 1995–1997

Courts

Gujarat High Court

103

42-RULE DISCHARGED @ FH	77
38-RULE ABSOLUTE/ALLOWED @ FH	12
26-DISMISSED @ ADM.STAGE	5
31-NOTICE DISCHARGED @ ADM.STAGE	5
28-REJECTED @ ADM.STAGE	2
27-WITHDRAWN @ ADM.STAGE	1
39-RULE DISCHARGED/DISMISSED @ FH	1

ZEHRABEN T CYCLEWALA v. SAIF CO OP THRIFT CREDIT AND SUPPLY SOCIETY — Gujarat High Court (1997-05-05)
NURUDIN IBRAHIMBHAI SADIKOT v. ASGARALI D TRUNKWALA — Gujarat High Court (1996-09-20)
STATE OF GUJARAT v. PRINCIPAL SHREYAS VIDHALAYA — Gujarat High Court (1996-09-16)
RAMABHAI BHIKHABHAI v. PETLAD BULAKHIDAS MILL CO.LTD. — Gujarat High Court (1996-09-12)
JAMALUDDIN V KAZI v. ABUBAKER A SODAGAR — Gujarat High Court (1996-09-12)
GULAMHUSEN SHAKUR HUSEN v. JASHVANT R SHAH — Gujarat High Court (1996-09-11)
JAYESHKUMAR VITHALDAS MEHTA v. MANAGER, S G CHEMICAL LTD — Gujarat High Court (1996-09-06)
V D PUNATAR v. DUSHYANT PANDYA — Gujarat High Court (1996-09-06)
MANOJBHAI H JOSHI v. PAREKH ARTS,SCIENCE & COMMERCECOLLEGE — Gujarat High Court (1996-09-06)
HADUJI GODARJI THAKOR v. BABUJI S THAKOR — Gujarat High Court (1996-09-03)