S.M.SONI

2,215 recorded High Court judgment(s) · 1994–1998

Courts

Gujarat High Court

2215

38-RULE ABSOLUTE/ALLOWED @ FH	2176
42-RULE DISCHARGED @ FH	24
39-RULE DISCHARGED/DISMISSED @ FH	6
26-DISMISSED @ ADM.STAGE	2
(unspecified)	2
27-WITHDRAWN @ ADM.STAGE	1
28-REJECTED @ ADM.STAGE	1
40-WITHDRAWN @ FH	1

STATE OF GUJ, v. BHIKHUBHAI PHULCHAND SHAH — Gujarat High Court (1998-02-12)
STATE OF GUJARAT v. VALIBHAI JAMALBHAI MOMIN & ANOTHER — Gujarat High Court (1998-02-12)
STATE OFGUJARAT v. MUSALMAN GANI HUSEN — Gujarat High Court (1998-02-12)
R B PATEL v. STATE OF GUJARAT — Gujarat High Court (1997-10-10)
P.R.RAVAL,SUPERVISOR, v. AHMEDABAD URBAN DEVELOPMENT AUTHORITY — Gujarat High Court (1997-09-12)
MB VAMDOT v. BHARAT PETROLEUM CORPROATION LTD. — Gujarat High Court (1997-07-14)
MADATALI PIYARALI HAMID v. NAV NIRMAN KELVANI MANDAL TRUST — Gujarat High Court (1997-06-20)
UKABHAI SHIVALABHAI DHODIYA THRO'POWER OF ATTON. v. BAHADURBHAI SHIVALABHAI DHODIYA — Gujarat High Court (1997-06-18)
PATEL BHIKHABHAI TRIBHOVANDAS v. THAKORE SOMAJI BECHARJI-DECD. THRO'HEIR AND GRANDSON — Gujarat High Court (1997-06-16)
JOHN HAMILTION CHRITIAN v. TAPTI CORPORATION — Gujarat High Court (1997-05-07)